REGENT COMPUTRONICS PVT. LTD.

COMMISSIONER OF INCOME-TAX Appellant

V/S

BUILDERS UNION Respondents

Referred Judgements :-

T N K GOVINDARAJU CHETTY VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA SECRETARY TO GOVERNMENT OF ORISSA VS. G C ROY:RAGHUNATH MOHAPATRA [REFERRED TO]
COMMISSIONER OF INCOME TAX ORISSA VS. GOVINDA CHOUDHURY AND SONS GOSANINUAGAON ORISSA [REFERRED TO]
GOVINDA CHOUDHURY AND SONS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]

JUDGEMENT

(1.) THE Income-tax Appellate Tribunal on an application being filed under Section 256(1) of the Income-tax Act has referred the following two questions to be answered by this court :

(2.) THE short facts leading to the order of the Tribunal referring the two questions may be briefly stated.

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COMMISSIONER OF INCOME TAX Vs. BUILDERS UNION

Referred Judgements :-

JUDGEMENT

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