(1.) The State Government of Orissa made the following reference of a dispute under the provisions of the Industrial Disputes Act, 1947 for determination by the Labour Court.
(2.) On November 29, 1972 another order was passed running thus :
(3.) 29th November was not a day fixed in the case and there is no material to show that the management was represented when the order was passed or notice of the same had been given to the management. On December 11, 1972 the following order was recorded: