(1.) This matter is taken up through Hybrid arrangement (video conferencing/physical mode).
(2.) Learned counsel for the State submits that he has received instruction that the notice on the informant is made sufficient.
(3.) None appears for the informant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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