(1.) This is an application under Sec. -439 Cr.P.C.
(2.) The petitioners are accused in connection with Info Valley P.S. Case No.19 of 2024 corresponding to G.R. Case No.42 of 2024 for the offences under Sec. s-341/294/323/354/379/506/353/34 IPC pending in the Court of the learned J.M.F.C., Jatni.
(3.) The allegation against the petitioners is that on 16/1/2024, on the source of information, the informant along with other staff conducted raid in village Harapur. During raid, the informant apprehended one Gundu @ Biswanath Singh who was selling country made/I.D. liquors. Thereafter, they seized 10 ltrs. of I.D. liquor from the possession of Gundu @ Biswanath Singh. It is further alleged that while preparing seizure list, the accused Gundu made hulla and all of a sudden, Bapi @ Bijay Samantasinghar, Kunu Samantasinghar and the petitioner along with others being armed with lathi and deadly weapons came to the spot and abused in slang languages to the police staff.