REGENT COMPUTRONICS PVT. LTD.

Arnapurna Pradhan Appellant

V/S

Trinath Barik Respondents

Referred Judgements :-

BHAGAT RAM D VS. TEJA SINGH D [REFERRED TO]
DHANISTHA KALITA VS. RAMAKANT KALITA [REFERRED TO]
ERAMMA VS. VEERUPANA [REFERRED TO]
V TULASAMMA VS. SESHA REDDY [REFERRED TO]
SULOCHANA DEI VS. KHALI DEI [REFERRED TO]
BHAGAT RAM D VS. TEJA SINGH D [REFERRED TO]
LACHMAN SINGH VS. KIRPA SINGH [REFERRED TO]
SASHIDHAR BARIK AND OTHERS VS. RATNAMANI BARIK AND ANOTHER [REFERRED TO]
GAJODHARI DEVI VS. GOKULANDANOTHER [REFERRED TO]
PUNITHAVALLI AMMAL VS. MINOR RAMALINGAM [REFERRED TO]
HARABATI AND OTHERS VS. JASODHARA DEBI AND OTHERS [REFERRED TO]
KHAGESWAR NAIK VS. DOMUNI BEWA [REFERRED TO]
JAGDISH MAHTON VS. MOHAMMAD ELAHI [REFERRED TO]
CHANDO MAHTAIN VS. KHUBLAL MAHTO [REFERRED TO]
CHEROTTE SUGATHAN VS. CHEROTTE BHARATHI [REFERRED TO]

JUDGEMENT

(1.) This is an appeal by the plaintiff against a reversing judgment passed by the learned Addl. District Judge, Sundargarh in RFA No. 11/14 of 2012-14 on 7/5/2014 followed by decree, whereby the judgment dtd. 18/2/2012 followed by decree passed by the learned Civil Judge (Sr. Division), Sundargarh in Civil Suit No. 219 of 2009 was partly set aside.

(2.) For convenience, the parties are referred to as per their respective status before the trial Court.

(3.) The following genealogy shows the relationship between the parties.

Click here to view full judgment.

ARNAPURNA PRADHAN Vs. TRINATH BARIK

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address