AJIT KUMAR PANDA Vs. STATE OF ODISHA

Referred Judgements :-

EAST END DWELLING CO. LTD. VRS. FINSBURY BOROUGH COUNCIL [REFERRED TO]
ST. AUBYN VS. ATTORNEY GENERAL [REFERRED TO]
UNION OF INDIA VS. G.M. KOKIL [REFERRED TO]
PENGUIN TRADING AND AGENCIES LTD. VRS. STATE OF ORISSA [REFERRED TO]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
STATE OF BOMBAY VS. PANDURANG VINAYAK [REFERRED TO]
DOMINION OF INDIA NOW UNION OF INDIA VS. SHRINBAL A IRANI [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. S TEJA SINGH [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
SOUTH INDIA CORPORATION PRIVATE LIMITED VS. SECRETARY BOARD OF REVENUE TRIVANDRUM [REFERRED TO]
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR VS. UNION OF INDIA [REFERRED TO]
R P KHANNA VS. S A F ABBAS [REFERRED TO]
UNION OF INDIA VS. MAJ I C LALA [REFERRED TO]
SARWAN SINGH VS. KASTURI LAL [REFERRED TO]
STATE OF KARNATAKA VS. RANGANATHA REDDY [REFERRED TO]
CONSOLIDATED COFFEE LIMITED M S P EXPORTS PRIVATE LIMITED T G M ASSADI AND SONS VERMA EXPORTS PRIVATE LIMITED VS. COFFEE BOARD BANGALORE:COFFEE BOARD:STATE OF KARNATAKA:STATE OF KARNATAKA [REFERRED TO]
UNION OF INDIA VS. G M KOKIL [REFERRED TO]
CHANDAVARKAR SITA RATNA RAO VS. ASHALATA S GURAM [REFERRED TO]
STATE OF MAHARASHTRA VS. JAGANNATH ACHYUT KARANDIKAR [REFERRED TO]
STATE OF MAHARASHTRA VS. JAGANNATH ACHYUT KARANDIKAR [REFERRED TO]
DIRECT RECRUIT CLASS II ENGINEERING OFFICERS ASSOCIATION VS. STATE OF MAHARASHTRA [REFERRED TO]
R S RAGHUNATH VS. STATE OF KARNATAKA [REFERRED TO]
M VENUGOPAL VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P [REFERRED TO]
HARISH TANDON VS. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P [REFERRED TO]
VOLTAS LIMITED BOMBAY VS. UNION OF INDIA [REFERRED TO]
G VISWANATHAN AZHAGU THIRUNAVUKKARASU VS. HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER:HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY MADRAS ANOTHER [REFERRED TO]
A G VARADARAJULU VS. STATE OF TAMIL NADU [REFERRED TO]
INDIAN OIL CORPORATION LIMITED INDIAN OIL CORPORATION LIMITED VS. CHIEF INSPECTOR OF FACTORIES:LABOUR COMMISSIONER [REFERRED TO]
L CHANDRAKISHORE SINGH VS. STATE OF MANIPUR [REFERRED TO]
AJIT KUMAR RATH VS. STATE OF ORISSA [REFERRED TO]
RISHABH AGRO INDUSTRIES LIMITED VS. P N B CAPITAL SERVICES LIMITED [REFERRED TO]
VISHIN N KHANCHANDANI VS. VIDYA LACHMANDAS KHANCHANDANI [REFERRED TO]
RUDRA KUMAR SAIN VS. UNION OF INDIA [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
ICICI BANK LTD VS. SIDCO LEATHER [REFERRED TO]
CENTRAL BANK OF INDIA VS. STATE OF KERALA [REFERRED TO]
PAWAN PRATAP SINGH VS. REEVAN SINGH [REFERRED TO]
PARVATHI AMMAL VS. MARI REDDIAR [REFERRED TO]
M/S. BHUWALKA STEEL INDUSTRIES LTD. & ANOTHER VS. UNION OF INDIA & OTHERS [REFERRED TO]