LAWS(ORI)-2024-5-62

SUJAYA MALLICK Vs. STATE OF ODISHA

Decided On May 08, 2024
Sujaya Mallick Appellant
V/S
STATE OF ODISHA Respondents

JUDGEMENT

(1.) This matter is taken up through hybrid mode.

(2.) In paragraph-3 of order dtd. 29/4/2024, the word 'April' be corrected as 'May'.

(3.) Necessary correction be carried out.