EKADASHIA SAHU Vs. HAREKRUSHNA SAHU

Referred Judgements :-

GOVINDA NAIK (PLAINTIFF) VRS. SANKAR PATRO AND OTHERS [REFERRED TO]
PUNI BEWA AND ANOTHER VRS. ANTANTA SAHOO AND OTHERS [REFERRED TO]
SRIDHAR KANTHA VRS. SAROJINI DEVI AND OTHERS [REFERRED TO]
BISHNU MOHAN MALLICK VRS. DHRUBA NAIK [REFERRED TO]
SMT. PHULA DEI AND ANOTHER VRS. DIBAKAR MOHAPATRA AND OTHERS [REFERRED TO]
HARA PRASAD DAS AND OTHERS VRS. RAMBALLAV DAS AND OTHERS [REFERRED TO]
JYOTIPRAVA DAS VRS. NITYANANDA SWAIN AND OTHERS [REFERRED TO]
A. SUBRAMANIAN AND ANOTHER VRS. R. PANNERSELVAM [REFERRED TO]
NITYANANDA PATTNAIK(DEAD) THROUGH LRS AND OTHERS VRS. SMT. BISAKHA DEI [REFERRED TO]
BHUWAN SINGH VRS. M/S. ORIENTAL INSURANCE COMPANY LTD. [REFERRED TO]
TARINI KANTA GIRI VRS. BHAJANANDA GIRI AND OTHERS [REFERRED TO]
M. VENKATARAMANA HEBBAR(D) BY LRS. VRS. M. RAJAGOPAL BEHHAR AND OTHERS [REFERRED TO]
PARASAGANI VENKAIAH AND ANOTHER VRS. PANDI PRASAD AND OTHERS [REFERRED TO]
DWARAKA PRASAD AGARWALLA VRS. LEGAL HEIRS OF NIL KAMAL BEZBA RUAH AND OTHERS [REFERRED TO]
CHENNAIAH @ DODDACHENNAIAH SINCE DECEASED BY HIS LRS. AND ANR. VRS. BYLAPPA,SINCE DEAD BY LRS. AND ORS [REFERRED TO]
SUKHBIRI DEVI AND OTHERS VRS. UNION OF INDIA AND OTHERS [REFERRED TO]
BHARGAV CHATTERJEE AND ANOTHER VRS. INFINITY AND ASSOCIATES AND ANOTHER [REFERRED TO]
PRABHAGIYA VAN ADHIKARI AND AWADH VAN PRABHAG VRS. ARUN KUMAR BHARADWAJ(DEAD) THR. LRS. [REFERRED TO]
MAHAVEER AND OTHERS VRS. OMPRAKASH [REFERRED TO]
AHMEDSAHEB (D) BY LRS VS. SAYED ISMAIL [REFERRED TO]
PURNA CHANDRA DAS VS. CHANDRAMANI DIBYA [REFERRED TO]