(1.) This matter is taken up through hybrid arrangement.
(2.) This is an application filed under Sec. 5 of the Limitation Act for condonation of delay of 1548 days in preferring the petition.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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