(1.) This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).
(2.) Heard learned counsel for the Petitioner as well as learned Addl. Standing Counsel for the State-Opposite Party.
(3.) Considering the submissions made, the order dtd. 20/5/2024 is hereby recalled.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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