RASOGOLLA JHANKAR Vs. GOBARDHAN KUANAR

JUDGEMENT

(1.) This 2nd appeal has been preferred against the confirming judgment.

(2.) The appellant of this 2nd appeal was the defendant before the trial court in the suit vide T.S. No.13 of 1984 and she was the respondent before the 1st appellate court in the 1st appeal vide T.A. No.20 of 1987.

(3.) The respondents of this 2nd appeal were the plaintiffs before the trial court in the suit vide T.S. No.13 of 1984 and they were the respondents before the 1st appellate court in the 1st appeal vide T.A. No.20 of 1987.