LAWS(ORI)-2024-6-47

JENA DEI THAKURANI Vs. SARAT CHANDRA SAHOO

Decided On June 11, 2024
Jena Dei Thakurani Appellant
V/S
Sarat Chandra Sahoo Respondents

JUDGEMENT

(1.) This matter is taken up through Hybrid Mode. I.A. NO.696 OF 2024

(2.) This Interlocutory Application has been filed for dispensing with the filing of the certified copy of the order dtd. 13/5/2024 passed in Execution Case No.1 of 2015 under Annexure-15 series.

(3.) Heard.