STATE OF ODISHA Vs. PRASANTA KUMAR NAYAK

Referred Judgements :-

R.S. DASS VS. UNION OF INDIA [REFERRED TO]
UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
C M ARUMUGAM VS. S RAJGOPAL [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]
A K RAGHUMANI SINGH VS. GOPAL CHANDRA NATH [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
JYOTI K K VS. KERALA PUBLIC SERVICE COMMISSION [REFERRED TO]
P M LATHA VS. STATE OF KERALA [REFERRED TO]
YOGESH KUMAR VS. GOVERNMENT OF NTC DELHI [REFERRED TO]
ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT VS. SHUKLA AND BROTHERS [REFERRED TO]
COMPETITION COMMISSION OF INDIA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD VS. MAHENDRA PRASAD JAKHMOLA & ORS [REFERRED TO]
MEETA SAHAI VS. STATE OF BIHAR [REFERRED TO]
CHIEF MANAGER, PUNJAB NATIONAL BANK VS. ANIT KUMAR DAS [REFERRED TO]