GOVERNING BODY OF SHANTILATA MAHAVIDYALAYA Vs. SHANTILATA JENA

JUDGEMENT

(1.) The present application has been filed by the governing body of Shantilata Mahavidyalaya represented thorough its Principal-cum-Secretary, Manoranjan Behera seeking review of order dtd. 23/2/2023 passed by this Court in W.P.(C) No. 5316 of 2023.

(2.) W.P.(C) No. 5316 of 2023 was filed by one Shantilata Jena claiming to be the Ex-Secretary, Governing Body of Shantilata Degree Mahavidyalaya with the following prayer.

(3.) At the stage of admission, i.e. on 23/2/2023 on being brought to the notice of this Court that said petitioner had also approached the Principal Secretary to the Government in Higher Education Department by submitting a representation on 11/10/2022, which was pending, this Court disposed of the writ application by order dtd. 23/2/2023, inter alia, with the following direction.