(1.) None appears for the petitioner when the matter is called.
(2.) A withdrawal memo dtd. 26/2/2024 has been filed on behalf of the petitioner stating as follows:-
(3.) The name of the advocate signing the withdrawal memo has not been mentioned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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