RAGHUNATH SAHU Vs. STATE OF ODISHA

Referred Judgements :-

R. VRS. GENERAL INCOME TAX COMMISSIONERS FOR KENSINGTON,EX PARLE POLIGNAC [REFERRED TO]
J.S. SACHDEV AND ORS. VRS. RESERVE BANK OF INDIA,NEW DELHI [REFERRED TO]
B.S. BAJWA VRS. STATE OF PUNJAB [REFERRED TO]
ASHOK. KUMAR UPPAL VRS. STATE OFJANDK [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ANOTHER VRS. KAILASH CHAND MAHAJAN [REFERRED TO]
TRIDIP KUMAR DINGAL VRS. STATE OF W B. [REFERRED TO]
UNION OF INDIA VRS. M.K. SARKAR [REFERRED TO]
VIMLA VS. DELHI ADMINISTRATION [REFERRED TO]
HARI NARAIN VS. BADRI DAS [REFERRED TO]
GULABCHAND CHHOTALAL PARIKH VS. STATE OF GUJARAT [REFERRED TO]
TILOKCHAND AND MOTICHAND VS. H B MUNSHI [REFERRED TO]
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD VS. A V R SIDDHANTTI [REFERRED TO]
BABUBHAI MULJIBHAI PATEL VS. NANDLAL KHODTDAS BAROT [REFERRED TO]
P S SADASIVASWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
MALCOM LAWRENCE CECIL DSOUZA VS. UNION OF INDIA [REFERRED TO]
STATE OF HARYANA VS. KARNAL DISTILLERY COMPANY LIMITED [REFERRED TO]
A JANARDHANA VS. UNION OF INDIA [REFERRED TO]
VUAY KUMAR KATHUMA KRISHAN GOPAL KALRA VUAY KUMAR KATHURIA VS. STATE OF HARYANA:DR G C MEHROTRA [REFERRED TO]
WELCOM HOTEL VS. STATE OF ANDHRA PRADESH [REFERRED TO]
PRABODH VERMA DAL CHAND VS. STATE OF UTTAR PRADESH [REFERRED TO]
K R MUDGAL VS. R P SINGH [REFERRED TO]
SARGUJA TRANSPORT SERVICE VS. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR [REFERRED TO]
DISTRICT COLLECTOR AND CHAIRMAN VIZIANAGARAM SOCIAL WELFARE RESIDENTIAL SCHOOL SOCIETY VIZJANAGARAM VS. M TRIPURA SUNDARI DEVI [REFERRED TO]
KRISHENA KUMAR BALBIR SINGH DESH RAJ KOHLI R N MUBAYI PRESIDENT ALL INDIA RETIRED RAILWAYMEN P F TERMS ASSOCIATION BRIJ MOHAN KAUL K RAVI VERMA VS. UNION OF INDIA [REFERRED TO]
G NARAYANASWAMY REDDY VS. GOVERNMENT OF KARNATAKA [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
CHANDRA SHASHI VS. ANIL KUMAR VERMA [REFERRED TO]
UNION OF INDIA VS. M BHASKARAN:G RADHAKRISHNAN:C DEVAN [REFERRED TO]
GOWRISHANKAR VS. JOSHI AMBA SHANKAR FAMILY TRUST [REFERRED TO]
AGRICULTURAL AND PROCESSED FOOD PRODUCTS AGRICULTURAL AND PROCESSED FOOD PRODUCTS UNION OF INDIA OSWAL AGRO FURANE LIMITED VS. OSWAL AGRO FURANE:OSWAL AGRO FURANE:OSWAL AGRO FURANE LTD:UNION OF INDIA [REFERRED TO]
INDIAN BANK VS. SATYAM FIBRES INDIA PRIVATE LIMITED [REFERRED TO]
BUDDHI KOTA SUBBARAO VS. K PARASARAN [REFERRED TO]
UNION OF INDIA VS. MUNEESH SUNEJA [REFERRED TO]
VIJAY SYAL VS. STATE OF PUNJAB [REFERRED TO]
VICE CHAIRMAN KENDRIYA VIDYALAYA SANGATHAN VS. GIRDHARILAL YADAV [REFERRED TO]
STATE OF ANDHRA PRADESH VS. T.SURYACHANDRA RAO [REFERRED TO]
BHAURAO DAGDU PARALKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
JAI NARAIN PARASURAMPURIA VS. PUSHPA DEVI SARAF [REFERRED TO]
STATE OF MAHARASHTRA VS. RAVI PRAKASH BABULALSING PARMAR [REFERRED TO]
CHAIRMAN U P JAL NIGAM VS. JASWANT SINGH [REFERRED TO]
ARUNIMA BARUAH VS. UNION OF INDIA [REFERRED TO]
HIMADRI CHEMICALS INDUSTRIES LTD VS. COAL TAR REFINING COMPANY [REFERRED TO]
PRESTIGE LIGHTS LTD VS. STATE BANK OF INDIA [REFERRED TO]
SUNIL PODDAR VS. UNION BANK OF INDIA [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
REGIONAL MANAGER CENTRAL BANK OF INDIA VS. MADHULIKA GURUPRASAD DAHIR [REFERRED TO]
G JAYASHREE VS. BHAGWANDAS S PATEL [REFERRED TO]
COMMINR OF CUSTOMS PREVENTIVE VS. AAFLOAT TEXTILES INDIA PVT LTD [REFERRED TO]
BABU RAM VS. STATE OF HARYANA [REFERRED TO]
DALIP SINGH VS. STATE OF U P [REFERRED TO]
KALYANESHWARI VS. UNION OF INDIA [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
ABHYUDYA SANSTHA VS. UNION OF INDIA [REFERRED TO]
A. SHANMUGAM VS. ARIYA KSHATRIYA RAJAKULA VAMSATHU MADALAYA NANDHAVANA PARIPALANAI SANGAM REPRESENTED BY ITS PRESIDENT ETC [REFERRED TO]
BADAMI VS. BHALI [REFERRED TO]
GUMPENA RAMACHANDRA RAO VS. KOTTURU RAMAKRISHNA RAO [REFERRED TO]
STATE OF KERALA VS. RAFIA RAHIM [REFERRED TO]
KISHORE SAMRITE VS. STATE OF U.P [REFERRED TO]
STATE OF UTTAR PRADESH VS. ARVIND KUMAR SRIVASTAVA [REFERRED TO]