(1.) THIS writ petition has been filed by the petitioner -company with a prayer to quash the rejection order under Annexure -4 issued by opp. party No. 4, whereby the petitioner -company was informed that its technical bid was rejected by the Tender Committee as it did not comply the requirement of Para No. 3 of Sub -Clause 3.2 of NIT. Further, the petitioner -company has prayed for a direction to the opp. parties 3 and 4 to accept its tender as valid.
(2.) THE facts of the case are as follows:
(3.) BANK Guarantees shall contain complete Postal Address, Telephone Number, Fax Number and e -mail address of both the outstation bank issuing the BG as well as its local operating branch.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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