LAWS(ORI)-1993-3-22

BAISHNAB CHARAN SINGH Vs. REGISTRAR UTKAL UNIVERSITY SHRI

Decided On March 29, 1993
Baishnab Charan Singh Appellant
V/S
Registrar Utkal University Shri Respondents

JUDGEMENT

(1.) IN this writ application challenge has been made to the appointment of opp. party No. 5 to the post of Professor of Chemistry in the Post Graduate Department of Chemistry of the Utkal University. The selection process has been challenged on the grounds:

(2.) OPP . parties 1 to 3 have filed a return In which it is asserted that :

(3.) FROM the rival contentions of both the sides, the moot Questions which arise for consideration are ;