(1.) NOBODY appears on behalf of the Respondent in spite of repeated calls.
(2.) THE Appellants in this case are the legal representatives of the Plaintiff who instituted the suit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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