(1.) This matter is taken up through Hybrid Mode.
(2.) Heard Mr. S.K. Rout, learned counsel appearing for the appellant as well as Mr. Braja Kishore Panda, learned counsel appearing for the respondent.
(3.) Today, a joint affidavit has been filed in the proceeding by laying down the terms and conditions of the settlement that has been arrived at between the appellant and the respondent.