(1.) I.A. No.1592 of 2022
(2.) This matter is taken up through Hybrid arrangement (video conferencing/physical mode).
(3.) This is an application under sec. 389 of Cr.P.C. for grant of bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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