LAWS(ORI)-2023-5-141

INDULEKHA DASH BATAMISHRA Vs. STATE OF ODISHA

Decided On May 04, 2023
Indulekha Dash Batamishra Appellant
V/S
STATE OF ODISHA Respondents

JUDGEMENT

(1.) This matter is taken up through hybrid arrangement.

(2.) Heard learned counsel for the Parties.

(3.) Perused the documents filed by the learned counsel for the State in Court today.