LAWS(ORI)-2023-5-121

ANANDA RAM MAJHI Vs. STATE OF ODISHA

Decided On May 03, 2023
Ananda Ram Majhi Appellant
V/S
STATE OF ODISHA Respondents

JUDGEMENT

(1.) This matter is taken up through hybrid mode.

(2.) Heard.

(3.) The present Writ Petition has been filed with the following prayer:-