HAJRATH KHAN Vs. PRESIDING OFFICER, LABOUR COURT

JUDGEMENT

(1.) Mr. Jena, learned advocate appears on behalf of petitioners and submits, operational guidelines for Mobile Veterinary Unit (MVU) in Odisha is under annexure-1. He draws attention to procedure for engagement of Veterinary Surgeon and Livestock Inspector for MVUs. The procedure also provides for engagement of attendants, petitioners having been engaged as such. He submits, his clients were retrenched. Impugned award dtd. 23/2/2021 is required to be interfered with. Relied upon procedure is reproduced below.