(1.) This matter is taken up through Hybrid Mode.
(2.) Heard Mr. S.K. Tripathy, learned counsel appearing for the applicant as well as Mr. A.Kejriwal, learned counsel appearing for the opposite party.
(3.) This is an application for maintenance pendent lite and expenses of the litigation.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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