SRI LAXMINARAYAN DEV Vs. STATE OF ODISHA

JUDGEMENT

(1.) For the reasons stated therein, the application is allowed.

(2.) One Mahanta Raghubir Das is permitted to represent the deity Sri Laxminarayan Dev and Sri Satyanarayan Dev, Bije Balaram Kota Matha, Puri.

(3.) The consolidated cause title incorporating the substitution be filed within a week.