LAWS(ORI)-2023-10-48

KABI NAYAK Vs. STATE OF ODISHA

Decided On October 03, 2023
Kabi Nayak Appellant
V/S
STATE OF ODISHA Respondents

JUDGEMENT

(1.) This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

(2.) Heard.

(3.) Admit.