CUTTACK CHRISTIAN EDUCATION BOARD Vs. PRAFULLA KUMAR SAHOO

Referred Judgements :-

HENRY GOMEZ VRS. THE GOVERNMENT OF KERALA [REFERRED TO]
RT. REV. LINGARAJ TANDY VRS. STATE OF ODISHA [REFERRED TO]
CATHERINE GIRLS9 HIGH SCHOOL VRS. STATE OF ODISHA [REFERRED TO]
SIKRIPRAMATI EDUCATIONAL AND CULTURAL TRUST VS. UNION OF INDIA [REFERRED TO]
STATE OF GUJARAT VS. H.B. KAPADIA EDUCATION TRUST [REFERRED TO]
PRADEEP KUMAR DHAL VRS. STATE OF ODISHA [REFERRED TO]
YESHWANT DEORAO VS. WALCHAND RAMCHAND [REFERRED TO]
MANGOO SINGH VS. ELECTION TRIBUNAL BAREILLY [REFERRED TO]
WORKMEN OF DIMAKUCHI TEA ESTATE VS. MANAGEMENT OF DIMAKUCHI TEA ESTATE [REFERRED TO]
BASHESHAR NATH VS. MODEL KNITTING INDUSTRIES LIMITED [REFERRED TO]
RAMAVATAR BUDHAIPRASAD VS. ASSISTANT SALES TAX OFFICER AKOLA [REFERRED TO]
R P KAPUR VS. UNION OF INDIA [REFERRED TO]
SHEIKH GULFAN TAPESWAR SAWOO J P OJHA FOR SELF AND KARTA OF JOINT FAMILY BRAHAMDEO OJHA SMT MATI BALA DASSI VS. SANAT KUMAR GANGULI [REFERRED TO]
S AZEEZ BASHA MOHAMMAD YASEEN NURI ZULFIQUARULLA DR M TAJUDDIN QURASHI MOHD IDRIS VS. UNION OF INDIA [REFERRED TO]
SOUTH BIHAR SUGAR MILLS LIMITED TATA CHEMICALS LIMITED BOMBAY VS. UNION OF INDIA [REFERRED TO]
ARJAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF KERALA VS. VERY REV MOTHER PROVINCIAL [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
AHMEDABAD ST XAVIERS COLLEGE SOCIETY VS. STATE OF GUJARAT [REFERRED TO]
AHMEDABAD ST XAVIERS COLLEGE SOCIETY VS. STATE OF GUJARAT [REFERRED TO]
GANDHI FAIZ E AM COLLEGE SHAHJAHANPUR VS. UNIVERSITY OF AGRA [REFERRED TO]
EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE SHAMLI VS. LAKSHMI NARAIN [REFERRED TO]
MUNICIPAL CORPORATION OF CITY OF HUBLI VS. SUBHA RAO HANUMATHARAO PRAYAG [REFERRED TO]
STATE OF ORISSA VS. TITAGHVR PAPER MILLS COMPANY LTD:MANGALJI MULJI KHARA [REFERRED TO]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
RAM DASS VS. ISHWAR CHANDER [REFERRED TO]
BOARD OF SECONDARY EDUCATION AND TEACHERS TRAINING VS. JT DIRECTOR OF PUBLIC INSTRUCTIONS SAGAR [REFERRED TO]
SULTANA BEGUM VS. PREM CHAND JAIN [REFERRED TO]
RAHABHAR PRODUCTIONS PVT LIMITED VS. RAJENDRA K TANDON [REFERRED TO]
N AMMAD VS. MANAGER EMJAY HIGH SCHOOL [REFERRED TO]
KULDEEP SINGH VS. COMMISSIONER OF POLICE [REFERRED TO]
GAYA DIN D VS. HANUMAN PRASAD D [REFERRED TO]
ANWAR HASAN KHAN VS. MOHAMMAD SHAFI [REFERRED TO]
T M A PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED TO]
SECRETARY MALANKARA SYRIAN CATHOLIC COLLEGE VS. T JOSE [REFERRED TO]
PALLAWI RESOURCES LTD VS. PROTOS ENGINEERING COMPANY PVT LTD [REFERRED TO]
MANAGING COMMITTEE BAPTIST CHURCH M E SCHOOL VS. STATE [REFERRED TO]
CORPORATE EDUCATIONAL AGENCY DIOCESE OF PALAI VS. STATE OF KERALA [REFERRED TO]
COCA-COLA COMPANY OF CANADA LTD VS. PEPSI COLA COMPANY OF CANADA LTD [REFERRED TO]
THE MANAGEMENT OF NARENDRA & COMPANY PRIVATE LIMITED VS. THE WORKMEN OF NARENDRA & COMPANY [REFERRED TO]
MANAGER, CORPORATE EDUCATIONAL AGENCY VS. JAMES MATHEW & ORS. [REFERRED TO]
TRIGUN CHAND THAKUR VS. STATE OF BIHAR [REFERRED TO]
CHANDANA DAS VS. STATE OF WEST BENGAL [REFERRED TO]
K. LUBNA VS. BEEVI [REFERRED TO]