STATE OF ORISSA Vs. SRIDHAR PRASAD JENA

JUDGEMENT

(1.) This matter is taken up through Hybrid mode.

(2.) Heard Mr. Manoja Kumar Khuntia, learned Additional Government Advocate (AGA) appearing for the Applicants/ Appellants.

(3.) This is an application for dispensing with the filing of the certified copy in preferring the intra-Court appeal challenging the order dtd. 21/12/2022 passed by the learned Single Judge in W.P.(C) No.5469 of 2022.