(1.) This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.
(2.) Heard learned counsel appearing for the Parties.
(3.) The Petitioner has filed the present Writ Petition inter alia with the following prayer:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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