MANOJ NATH Vs. STATE OF ODISHA

JUDGEMENT

(1.) This matter is taken up through hybrid mode.

(2.) This Criminal Misc. Petition is being preferred challenging the detention of the Petitioner's vehicle bearing registration No.OD-2/7/9879, Engine No.D13A-2636518, Chassis No. MA3FJEBIS008687675 by the IIC, Phulbani police station-O.P. No.3 since 14/3/2021, though not implicated in Phulbani Town P.S. Case No.31 dtd. 4/3/2021.

(3.) The petitioner had purchased the Maruti Suzuki Dezire Diesel VDI car with bank loan from IndusInd Bank since 30/12/2015 and the same has been registered with the R.T.O., Bhubaneswar, bearing Registration No.OD-02-Z-9879.