LAWS(ORI)-2023-5-154

SUSAMA SAHU Vs. RAMAKANTA BALIARSINGH

Decided On May 05, 2023
Susama Sahu Appellant
V/S
Ramakanta Baliarsingh Respondents

JUDGEMENT

(1.) The matter is taken up through Hybrid mode.

(2.) Mr.Patnaik, learned counsel submits that he has filed power for the Appellant.

(3.) Heard Mr. Patnaik, learned counsel for the Appellant and Mr. Ghose, learned counsel for Respondents.