ANANDA KUMAR DALEI Vs. JYOTSNARANI BARIK

JUDGEMENT

(1.) This matter is taken up through hybrid mode.

(2.) Judgment dtd. 7/6/2019 passed by learned Judge, Family Court, Baripada in Criminal Proceeding No.27 of 2017 is under challenge in both the RPFAMs.

(3.) For convenience of discussion, the parties are described as per their status before the Family Court.