(1.) Heard learned counsel for the petitioner and learned counsel for the State.
(2.) This I.A. has been filed for modification of order dtd. 1/5/2023.
(3.) Since the order, modification of which is being sought has already been acted upon, there is no scope to modify the same.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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