LAWS(ORI)-2023-5-174

LAXMI NARAYAN SINGH Vs. SUNITA JENAMANI

Decided On May 10, 2023
LAXMI NARAYAN SINGH Appellant
V/S
Sunita Jenamani Respondents

JUDGEMENT

(1.) This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

(2.) Heard Mr. S.K. Dwivedy, learned counsel appearing for the appellant.

(3.) Admit.