REGENT COMPUTRONICS PVT. LTD.

Prabira Kumar Pattanaik Appellant

V/S

STATE OF ORISSA Respondents

Referred Judgements :-

SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
STATE OF KARNATAKA VS. M L KESARI [REFERRED TO]
NIHAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
AMARKANT RAI VS. STATE OF BIHAR AND ORS. [REFERRED TO]

JUDGEMENT

(1.) This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

(2.) Since the issue involved in the present batch of Writ Petitions is identical, all the matters were heard analogously and disposed of by the present common order.

(3.) Heard learned counsel for the parties.

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PRABIRA KUMAR PATTANAIK Vs. STATE OF ORISSA

Referred Judgements :-

JUDGEMENT

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