LAWS(ORI)-2023-12-80

BAJPAYEE BAJAJ Vs. STATE OF ODISHA

Decided On December 18, 2023
Bajpayee Bajaj Appellant
V/S
STATE OF ODISHA Respondents

JUDGEMENT

(1.) This matter is taken up through hybrid mode.

(2.) None appears for the Petitioner at the time of call.

(3.) Heard Mr. Sunil Misrha, learned Standing Counsel for the Revenue.