(1.) Heard.
(2.) This civil revision is directed against judgment delivered on 12-8-2002 by learned Ad hoc Addl. District Judge (Fast Track Court), Balasore in Misc. Appeal No. 107 of 2000.
(3.) After service of notice, the opposite party members have not appeared to contest the case.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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