(1.) HEARD .
(2.) PETITIONERS ' application is under Section 5 of the Limitation Act, 1963 (in short, 'the Act'), praying for condonation of delay of 7 years and 150 days in preferring the civil revision.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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