MANAGEMENT OF FCI Vs. PRESIDING OFFICER INDL TRIBUNAL

Referred Judgements :-

INDIA GENERAL NAVIGATION AND RAILWAY COMPANY LTD. V. THEIR WORKMEN [REFERRED TO]
MANAGEMENT OF HIRA CEMENT WORKS V. UNION OF INDIA [REFERRED TO]
ASSAM OIL CO LIMITED NEW DELHI VS. ITS WORKMEN [REFERRED TO]
MANAGEMENT OF D G DEWAN MOHIDEEN SAHIB AND SONS IN C A NO 721 OF 63 JANAB S AHMED HUSSAIN AND SONS IN C A NO 791 OF 63 VS. SECRETARY UNITED BEEDI WORKERS UNION SALEM IN BOTH THE APPEALS :SECRETARY UNITED BEEDI WORKERS UNION SALEM IN BOTH THE APPEALS [REFERRED TO]
MANAGEMENT OF PANITOLE TEA ESTATE VS. WORKMEN [REFERRED TO]
VEGOILS PRIVATE LIMITED VS. WORKMEN [REFERRED TO]
SILVER JUBILEE TAILORING HOUSE VS. CHIEF INSPECTOR OF SHOPS AND ESTABLISHMENTS [REFERRED TO]
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY UNION OF INDIA VS. T R CHELLAPPAN:NARSINGH:ABDUL HAMID [REFERRED TO]
HINDUSTAN TIN WORKS PVT LIMITED VS. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED [REFERRED TO]
SURENDRA KUMAR VERMA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT NEW DELHI [REFERRED TO]
SHINING TAILORS VS. INDUSTRIAL TRIBUNAL II U P LUCKNOW [REFERRED TO]
WORKMEN OF THE FOOD CORPORATION OF INDIA VS. FOOD CORPORATION OF INDIA [REFERRED TO]
FOOD CORPORATION OF INDIA WORKERS UNION VS. FOOD CORPORATION OF INDIA [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]