(1.) THIS is a second appeal by the plaintiff from the confirming decision of the Court below dismissing her suit.
(2.) THE relationship of the parties will be apparent from the following genealogy : This genealogy was set out in the plaint, and was not challenged by the defendants.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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