(1.) This matter is taken up through Hybrid Arrangement (Video Conferencing/Physical Mode).
(2.) Learned counsel for the State submitted that notice on the respondent no.2 is sufficient.
(3.) None appears on behalf of the respondent no.2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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