(1.) This matter is taken up by virtual mode
(2.) Heard.
(3.) Since the offencesare under Ss. 376(2)(n) of the Indian Penal Code besides other offence read with Sec. 3 of the SC and ST Act, issue notice to the Respondent No.2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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