(1.) This matter is taken up through Video Conferencing Mode.
(2.) Heard learned counsel for the Parties.
(3.) This is an application for interim bail on the ground that the marriage of the daughter of the Petitioner has been fixed to 6/2/2022.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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