LAWS(ORI)-2022-2-102

JANAKI GHANTIALI Vs. SATISH CHANDRA BARIK

Decided On February 07, 2022
Janaki Ghantiali Appellant
V/S
Satish Chandra Barik Respondents

JUDGEMENT

(1.) This matter is taken up through Hybrid mode.

(2.) None appears for the Petitioners at the time of call.

(3.) Perused the letter of Senior Civil Judge, Keonjhar dtd. 17/1/2022.