AKSHAY OJHA Vs. STATE OF ORISSA

JUDGEMENT

(1.) This matter is taken up by video conferencing mode.

(2.) Heard Mr.Mishra, learned counsel for the Petitioner and Mr.Mohapatra, learned Additional Standing Counsel for the State.

(3.) As per the certified copy of the order dtd. 3/1/2022 placed at flag-A, the Petitioner has surrendered before the learned trial court on the said date.