(1.) The matter is taken up through video conferencing mode.
(2.) Heard learned counsel for the petitioner and learned counsel for the State.
(3.) This is an application under Ss. 397 and 401 read with Sec. 482 of the Cr.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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