(1.) This matter is taken up through Hybrid Mode.
(2.) Heard Mr. Sameer Kumar Das, learned counsel for the Petitioner and Mr. P. Bharadwaj, learned standing counsel for the State-Opposite Parties.
(3.) The Petitioner in the present Writ Petition has prayed for the following relief:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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