RAJLAXMI MAJHI Vs. HRUSHIKESH MANDAL

JUDGEMENT

(1.) This matter is taken up by hybrid mode.

(2.) Heard Mr.S.K.Dwibedi, learned counsel for the petitioner-wife.

(3.) In this application, prayer has been made to transfer C.P. No.36 of 2022 pending in the file of learned Judge, Family Court, Mayurbhanj to the file of learned Judge, Family Court, Balasore.