(1.) This matter is taken up through hybrid arrangement.
(2.) Heard learned counsel for the parties.
(3.) The petitioner, in this Interim Application, prays for extension of interim bail granted to him vide order dtd. 7/3/2022 passed in I.A. No.1386 of 2021 arising out BLAPL No.1923 of 2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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